SANJIV KHANNA, . SANJEEV SACHDEVA

271 recorded High Court judgment(s) · 2012–2018

Courts

Disposal nature

Recent judgments

• HONGKONG AND SHANGHAI BANKING CORPORATION LTD v. UOI AND ORS — Delhi High Court (2018-11-13)
• UOI & ANR. v. D.C. MURMA — Delhi High Court (2016-11-24)
• SANTOSH SINGH & ANR. v. UOI & ORS. — Delhi High Court (2014-11-13)
• VEENA GUPTA v. THE COMMISSIOINER OF INCOME TAX AND ANR — Delhi High Court (2013-12-20)
• M/S GEE GEE BUILDTEK PVT. LTD v. THE COMMISSIONER OF INCOME TAX AND ORS — Delhi High Court (2013-12-20)
• RAJEEV VERMA v. THE COMISSIIONER OF INCOME TAX AND AANR — Delhi High Court (2013-12-20)
• M/S WITNESS CONSTRUCTIONS PVT LTD v. THE COMMISSIONER OF INCOME TAX AND ORS — Delhi High Court (2013-12-20)
• MR. JWALA PRASAD AGGARWAL v. THE COM,MISSIOINER OF INCOME TAX AND ANR — Delhi High Court (2013-12-20)
• GOPAL KANDA AND SONS HUF v. THE COMMISSIONER OF INCOME TAX AND ANR — Delhi High Court (2013-12-20)
• M.M.BUILDCON PVT. LTD v. THE COMMISSIIONER OF I NCOME TAX AND ORS — Delhi High Court (2013-12-20)