SANJIV KHANNA, . S.P.GARG

105 recorded High Court judgment(s) · 2012–2012

Courts

Disposal nature

Recent judgments

• VICKY KUMAR v. STATE — Delhi High Court (2012-12-21)
• SUNNY v. STATE — Delhi High Court (2012-12-21)
• VIKKI v. STATE & ORS. — Delhi High Court (2012-12-21)
• ASHOK KHATRI & ANR v. STATE — Delhi High Court (2012-12-19)
• SHAILENDER @ BABLEY v. STATE — Delhi High Court (2012-12-19)
• RAJ KUMAR v. STATE GOVT. OF NCT OF DELHI — Delhi High Court (2012-12-19)
• ANAND SINGH @ DHAMMAL v. STATE — Delhi High Court (2012-12-19)
• ANAR SINGH v. STATE — Delhi High Court (2012-12-19)
• ASHA v. STATE — Delhi High Court (2012-12-19)
• NANAK CHAND v. DISTT. & SESSIONS JUDGE, DELHI & ANR — Delhi High Court (2012-12-18)