SANJIV KHANNA, . R.V.EASWAR

474 recorded High Court judgment(s) · 2008–2014

Courts

Disposal nature

Recent judgments

• M/S JYOTI PERSHAD JAGAN NATH v. THE COMMISSIONER OF INCOME TAX, DELHI-X — Delhi High Court (2014-05-08)
• SURENDER SINGH v. UOI AND ORS — Delhi High Court (2012-08-29)
• GUNNEBO INDIA LTD v. COMMISSIONER, VAT,DELHI & ORS — Delhi High Court (2012-08-22)
• THE COMMISSIONER OF INCOME TAX V v. NAGESH KNITWEARS P.LTD. — Delhi High Court (2012-06-01)
• THE COMMISSIONER OF INCOME TAX v. ORIENT CARFT LTD. — Delhi High Court (2012-06-01)
• COMMISSIONER OF INCOME TAX v. VOGUE SETTERS — Delhi High Court (2012-06-01)
• COMMISSIONER OF INCOME TAX v. ORIENT CRAFTS LTD. — Delhi High Court (2012-06-01)
• THE COMMISSIONER OF INCOME TAX v. ORIENT CRAFT LTD. — Delhi High Court (2012-06-01)
• THE COMMISSIONER OF INCOME TAX v. ORIENT CRAFT LTD. — Delhi High Court (2012-06-01)
• THE COMMISSIONER OF INCOME TAX v. ORIENT CRAFT LTD. — Delhi High Court (2012-06-01)