SANJIV KHANNA, . PRATHIBA M. SINGH

225 recorded High Court judgment(s) · 2016–2018

Courts

Disposal nature

Recent judgments

• JAYA AGGARWAL v. INCOME TAX OFFICER — Delhi High Court (2018-03-13)
• AMANDEEP v. UNION OF INDIA AND ANR. — Delhi High Court (2018-01-15)
• BRAJENDRA KUMAR v. UNION OF INDIA & ORS. — Delhi High Court (2018-01-12)
• MEGHDOOT PROJECTS LIMITED AND ANR. v. UNION OF INDIA, THROUGH ITS SECRETARY, MINISTRY OF FINANCE AND ORS. — Delhi High Court (2017-12-22)
• SHANKHESHWAR IMPEX PVT.LTD v. THE COMMISSIONER OF CUSTOMS AIR CARGO COMPLEX (IMPORT) & ORS. — Delhi High Court (2017-12-22)
• SOM DATT ENTERPRISES LIMITED v. M/S VIJAY CABLE INDUSTRIES & ORS — Delhi High Court (2017-12-21)
• PADMIMI IMPEX (P) LTD. v. COMMISSIONER OF TRADE & TAXES & ANR. — Delhi High Court (2017-12-21)
• POOJA GOEL AND ANR. v. GOVT. OF NCT OF DELHI — Delhi High Court (2017-12-20)
• THE COMMISSIONER OF CUSTOMS v. YUSUFSHA MARICAR JAHABAR — Delhi High Court (2017-12-20)
• M/S NITIN ENTERPRISES v. THE COMMISSIONER OF CUSTOMS (EXPORT) — Delhi High Court (2017-12-20)