SANJIV KHANNA, . NAJMI WAZIRI

320 recorded High Court judgment(s) · 2012–2024

Courts

Disposal nature

Recent judgments

• SHYAMVIR SINGH TYAGI v. U.O.I & ORS — Delhi High Court (2024-08-09)
• RK ASSOCIATES v. SANJEEV KUMAR MAHOTRA — Delhi High Court (2017-02-09)
• RAJ KISHORE v. UNION OF INDIA AND ORS — Delhi High Court (2016-11-30)
• A.K.S. RATHORE v. UNION OF INIDA & ANR — Delhi High Court (2016-06-03)
• UNION OF INDIA & ANR v. S.K. GUPTA — Delhi High Court (2016-06-03)
• RAMAKRISHNA DUTTA v. UNION OF INDIA AND ORS — Delhi High Court (2016-06-03)
• PRAKASH SINGH v. UNION OF INDIA & ANR. — Delhi High Court (2016-06-03)
• UNION OF INDIA v. K. ASAIAH — Delhi High Court (2016-06-03)
• DELHI JAL BOARD (DJB) v. GOVT. OF NCT OF DELHI & ORS — Delhi High Court (2016-06-03)
• MEGH RAJ SINGH v. UNION OF INDIA AND ORS — Delhi High Court (2016-06-02)