SANJIV KHANNA, . G.P. MITTAL

43 recorded High Court judgment(s) · 2014–2014

Courts

Disposal nature

Recent judgments

• RANDHIR SINGH & ORS. v. STATE — Delhi High Court (2014-05-30)
• ASIF @ SHABBU v. STATE — Delhi High Court (2014-05-28)
• SHISHPAL @ SHISHU v. STATE — Delhi High Court (2014-05-28)
• AMRENDRA KUMAR v. REGISTRAR GENERAL, DELHI HIGH COURT & ORS — Delhi High Court (2014-05-23)
• SHAMIM v. STATE — Delhi High Court (2014-05-19)
• MOHD. FAZAL v. STATE — Delhi High Court (2014-05-19)
• DILBAGH SINGH v. STATE — Delhi High Court (2014-05-13)
• MUNNA PANDIT v. STATE — Delhi High Court (2014-05-13)
• MOHD. ABID @ BENGALI v. STATE — Delhi High Court (2014-05-12)
• YOGESH KUMAR @ BUNTY v. STATE — Delhi High Court (2014-04-30)