SANJIV KHANNA, . CHANDER SHEKHAR

1,526 recorded High Court judgment(s) · 2015–2025

Courts

Disposal nature

Recent judgments

• PR.COMMISSIONER OF INCOME TAX,CENTRAL-3 v. RAMPRASTHA GREENS (P). LTD. — Delhi High Court (2025-01-27)
• CHATTAR SINGH v. UNION OF INDIA AND ANR — Delhi High Court (2019-11-06)
• A.K.DAS v. HOTEL CORPORATION OF INDIA & O — Delhi High Court (2019-02-20)
• R.PANDIAN v. NATIONAL COUNCIL FOR COOPERATIVE TRAININA (NCCT) AND ANR — Delhi High Court (2019-01-31)
• DR.ASHUTOSH SHARMA v. UOI & ORS. — Delhi High Court (2018-11-26)
• HARSH TIWARI & ORS v. CHIEF SECRETARY, GOVT. OF NCT OF DELHI & ORS — Delhi High Court (2018-11-14)
• ABDUL ALEEM & ORS. v. CHIEF SECRETARY & ORS. — Delhi High Court (2018-11-14)
• THE PR. COMMISSIONER OF INCOME TAX -6 v. MODIPON LTD. — Delhi High Court (2018-10-16)
• M/S. ADYA GLOBAL EXPORT INC. & ANR. v. CANARA BANK — Delhi High Court (2018-10-16)
• PR. COMMISSIONER OFINCOME TAX, DELHI- 2 v. ASHWANI KAPOOR — Delhi High Court (2018-10-16)