SANJIV KHANNA, . ASHUTOSH KUMAR

73 recorded High Court judgment(s) · 2015–2017

Courts

Disposal nature

Recent judgments

• JHUNDE LAL v. STATE (NCT OF DELHI) — Delhi High Court (2017-09-11)
• DANISH v. STATE (GOVT OF NCT) DELHI — Delhi High Court (2017-05-01)
• ABHIJEET RAJ v. STATE (GOVT OF NCT OF DELHI) — Delhi High Court (2016-04-27)
• ARUN KUMAR @ BIHARI v. STATE — Delhi High Court (2015-05-29)
• MANISH & ANR v. THE STATE — Delhi High Court (2015-05-29)
• ANIL KUMAR v. STATE — Delhi High Court (2015-05-29)
• DAVINDER SINGH CHADHA v. UOI & ANR. — Delhi High Court (2015-05-29)
• MANMOHAN SINGH @ MONU v. STATE — Delhi High Court (2015-05-28)
• STATE v. SURENDER SAINI & ANR. — Delhi High Court (2015-05-28)
• SANJAY SINGH v. STATE — Delhi High Court (2015-05-28)