SANJIV KHANNA, . A. K. CHAWLA

76 recorded High Court judgment(s) · 2017–2017

Courts

Disposal nature

Recent judgments

• LAKSHMI & ANR v. INDERJEET SINGH & ORS — Delhi High Court (2017-10-17)
• SANDEEP ARORA & ANR v. AMRIT LAL WALIA & ANR — Delhi High Court (2017-05-26)
• SURESH KUMAR AND ORS. v. UNION OF INDIA AND ORS. — Delhi High Court (2017-05-16)
• VINOD KUMAR TYAGI v. UNION OF INDIA & ORS — Delhi High Court (2017-05-12)
• LEELA DEVI v. BRANCH MANAGER SBI & ANR — Delhi High Court (2017-05-12)
• HARPAL SINGH & ORS v. UNION OF INDIA (MINISTRY OF DEFENCE) & ORS — Delhi High Court (2017-05-12)
• M/S SPML INFRA LIMITED v. M/S VISHAL NIRMITI PVT LTD — Delhi High Court (2017-05-12)
• R MODI & ORS v. SYMANTEC SOFTWARE SOLUTIONS PVT LTD & ORS — Delhi High Court (2017-05-12)
• JPC INFRASTRUCTURE & CONSTRUCTIONS (P) LTD v. ALSTOM SYSTEMS INDIA PVT LTD — Delhi High Court (2017-05-12)
• COL MANJIT SINGH v. UNION OF INDIA & ORS. — Delhi High Court (2017-05-11)