SANJIV KHANNA

875 recorded High Court judgment(s) · 2006–2018

Courts

Disposal nature

Recent judgments

• THE PR. COMMISSIONER OF INCOME TAX -5 v. JBM AUTO LTD. — Delhi High Court (2018-10-22)
• THE PR. COMMISSIONER OF INCOME TAX -3 v. DUNE LEASING AND FINANCE PVT. LTD. — Delhi High Court (2018-10-22)
• PR. COMMISSIONER OF INCOME TAX (CENTRAL)-3, NEW DELHI v. FUTURZ NEXT SERVICES LTD. — Delhi High Court (2018-10-22)
• PRINCIPAL COMMISSIONER OF INCOME TAX - 5 v. LALLY AUTOMOBILES PVT. LTD., — Delhi High Court (2018-10-22)
• THE PR. COMMISSIONER OF INCOME TAX -6 v. NEEL METAL PRODUCTS LTD — Delhi High Court (2018-10-22)
• THE PR. COMMISSIONER OF INCOME TAX -06 v. MCDONALD'S INDIA PVT. LTD — Delhi High Court (2018-10-22)
• PR. COMMISSIONER OF INCOME TAX DELHI - 8 v. M/S SAMTEL MACHINES AND PROJECTS LTD. (EARLIER KNOWN AS M/S TELETUBE ELECTRONICS LTD.) — Delhi High Court (2018-10-22)
• PRINCIPAL COMMISSIONER OF INCOME TAX - 5 v. LALLY AUTOMOBILES PVT. LTD., — Delhi High Court (2018-10-22)
• PR. COMMISSIONER OFLNCOME TAX-2 v. M/S CEDAR SUPPORT SERVICES LTD. , — Delhi High Court (2018-10-22)
• PR. COMMISSIONER OF INCOME TAX -6, NEW DELHI v. MCDONALD'S INDIA PVT. LTD. — Delhi High Court (2018-10-22)