SANJIV BERRY

1,366 recorded High Court judgment(s) · 2024–2026

Courts

Disposal nature

Recent judgments

• ARVIND KUMAR v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2026-05-29)
• RAJESH @ BHURIA v. STATE OF HARYANA — Punjab & Haryana High Court (2026-05-29)
• RAM KUMAR v. UNION OF INDIA — Punjab & Haryana High Court (2026-05-29)
• ARVIND KUMAR v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2026-05-29)
• MALKEET SINGH, v. STATE OF HARYANA, AND OTHERS — Punjab & Haryana High Court (2026-05-29)
• JAGWANT SINGH BATH AND ORS v. UNION OF INDIA AND ORS — Punjab & Haryana High Court (2026-05-29)
• AMARJOT SINGH SIDHU v. STATE OF PUNJAB — Punjab & Haryana High Court (2026-05-29)
• HARINDER DHINGRA v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2026-05-29)
• SUKHPAL SINGH v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2026-05-29)
• GAGANDEEP SINGH AND OTHERS v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2026-05-27)