SANJIV BERRY

7,832 recorded High Court judgment(s) · 2023–2026

Courts

Disposal nature

Recent judgments

• DARSHAN SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2026-03-16)
• JASBIR SINGH ALIAS JASBIR CHAND ALIAS BITTU v. STATE OF PUNJAB — Punjab & Haryana High Court (2026-01-09)
• TARSEM CHAND v. MANJIT KAUR VASHISHT — Punjab & Haryana High Court (2025-08-29)
• CHAMAN LAL v. STATE OF PUNJAB — Punjab & Haryana High Court (2025-07-02)
• PREM SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2025-07-02)
• RAHUL KUMAR v. STATE OF HARYANA — Punjab & Haryana High Court (2025-07-02)
• TARSEM SINGH ALIAS SAJAN AND ANOTHER v. STATE OF HARYANA AND ANOTHER — Punjab & Haryana High Court (2025-07-02)
• HARPAL SINGH AND OTHERS v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2025-07-02)
• DESH RAJ v. STATE OF PUNJAB — Punjab & Haryana High Court (2025-07-02)
• PARVEEN KUMAR AND ANOTHER v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2025-07-02)