SANJIB BANERJEE, SUVRA GHOSH

27 recorded High Court judgment(s) · 2018–2020

Courts

Disposal nature

Recent judgments

• LALIT SHARMA v. State of West Bengal — Calcutta High Court (2020-01-07)
• SARAF AGENCIES PVT. LTD. v. KANORIA JUTE & INDUSTRIES LIMITED — Calcutta High Court (2019-08-26)
• NATIONAL INSURANCE COMPANY LIMITED v. HANUMAN ESTATES LTD. — Calcutta High Court (2019-07-31)
• PRADIP CHOWDHURY v. SMT RUPA CHAKRABORTY — Calcutta High Court (2019-04-24)
• ALAMGIR MIAN v. State of West Bengal — Calcutta High Court (2019-04-24)
• MOHAN MONDAL v. State of West Bengal — Calcutta High Court (2019-04-24)
• PAPAI ROY v. State of West Bengal — Calcutta High Court (2019-04-23)
• VINOD KUMAR BANSAL v. State of West Bengal — Calcutta High Court (2019-04-17)
• BISWANATH BARMAN v. State of West Bengal — Calcutta High Court (2019-04-16)
• RAMESH BARMAN AND OTRS v. State of West Bengal — Calcutta High Court (2019-04-16)