SANJIB BANERJEE, HIRANMAY BHATTACHARYYA

80 recorded High Court judgment(s) · 2020–2020

Courts

Disposal nature

Recent judgments

• SREI EQUIPMENT FINANCE LIMITED v. OVERTOP COMMOTRADE PVT LTD — Calcutta High Court (2020-12-14)
• M/S CONTINENTAL CONSORTIUM DEVELOPERS PRIVATE LIMITED & ANR v. KOLKATA MUNICIPAL CORPORATION & ORS — Calcutta High Court (2020-12-14)
• KARIBULLAH KHAN v. STATE OF WEST BENGAL AND ANOTHER — Calcutta High Court (2020-11-20)
• SANTANU SEN v. State of West Bengal — Calcutta High Court (2020-11-20)
• PIYASUDDIN MONDAL @ PIYAS MONDAL v. State of West Bengal — Calcutta High Court (2020-11-20)
• PREAFULLA SAU AND ANR v. State of West Bengal — Calcutta High Court (2020-11-20)
• AMAR ESHORE v. State of West Bengal — Calcutta High Court (2020-11-20)
• BIKASH SINGH @SINGHA v. State of West Bengal — Calcutta High Court (2020-11-20)
• SUBHADIP MUNIAN@SUBHADIP MUNAIN v. State of West Bengal — Calcutta High Court (2020-11-20)
• SUPRABHAT BISWAS v. State of West Bengal — Calcutta High Court (2020-11-20)