SANJIB BANERJEE, (FORMER)
25 recorded High Court judgment(s) · 2021–2023
Open in Lexace · Search this judge's casesCourts
| Meghalaya High Court | 25 |
Disposal nature
| Disposed Off | 17 |
| Dismissed | 7 |
| Allowed | 1 |
Recent judgments
- PATEL ENGINEERING LIMITED v. NORTH EASTERN ELECTRIC POWER CORPORATION LIMITED. — Meghalaya High Court (2023-10-30)
- PATEL ENGINEERING LIMITED v. North Eastern Electric Power Corporation Limited — Meghalaya High Court (2023-10-30)
- ADVANCE CONSTRUCTION CO.(P) LIMITED. v. NORTH EASTERN ELECTRIC POWER CORPORATIOPN LIMITED. — Meghalaya High Court (2023-10-30)
- PATEL ENGINEERING LIMITED v. NORTH EASTERN ELECTRIC POWER CORPORATION LIMITED — Meghalaya High Court (2023-10-30)
- PATEL ENGINEERING LIMITED. v. NORT EASTERN ELECTRIC POWER CORPORATION LIMITED. — Meghalaya High Court (2023-10-30)
- DONBOK NONGKHLAW RNGI AND ANOTHER. v. STATE OF MEGHALAYA AND 5 OTHERS. — Meghalaya High Court (2023-09-27)
- TRAVELLER'S INN v. THE STATE OF MEGHALAYA AND 7 ORS. — Meghalaya High Court (2023-09-22)
- THE SHILLONG RECREATION GROUND TRUST. AND 2 OTHERS v. STATE OF MEGHALAYA AND 3 OTHERS. — Meghalaya High Court (2023-07-20)
- THE SHILLONG RECREATION GROUND TRUST AND 2 ORS. v. STATE OF MEGHALAYA AND 3 ORS. — Meghalaya High Court (2023-07-20)
- STATE OF MEGHALAYA v. J.M. PARIAT AND ANR. — Meghalaya High Court (2023-07-20)
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