SANJIB BANERJEE, ARIJIT BANERJEE

247 recorded High Court judgment(s) · 2014–2020

Courts

Disposal nature

Recent judgments

• CUPRUM BAGRODIA LIMITED v. GAINWELL COMMOSALES PRIVATE LIMITED — Calcutta High Court (2020-12-24)
• SALAM UDDIN AHMED v. AMAN RANJAN SINHA AND OTHERS — Calcutta High Court (2020-12-22)
• BRIHASPATI MAHATO & ORS v. STATE OF WEST BENGAL & ORS — Calcutta High Court (2020-12-22)
• BIDYUT SAMANTA AND ORS v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2020-12-22)
• BALASORE ALLOYS LIMITED v. MEDIMA LLC — Calcutta High Court (2020-12-22)
• THE KOLKATA MUNICIPAL CORPORATION AND ORS. v. JAYGRIH NIRMAN PRIVATE LIMITED AND ORS. — Calcutta High Court (2020-12-21)
• KAILASH PRASAD GUPTA AND ANR v. M/S. SRIEAM EQUIPMENT FINANCE CO. LTD — Calcutta High Court (2020-12-21)
• SK SAHANOOR ISLAM v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2020-12-21)
• JAYGRIH NIRMAN PRIVATE LIMITED AND ANR v. THE KOLKATA MUNICIPAL CORPORATION AND ORS — Calcutta High Court (2020-12-21)
• NIRMAL CHANDRA SAHA v. STATE OF WEST BENGAL & ORS — Calcutta High Court (2020-12-18)