LexSANJIB BANERJEE, ANIRUDDHA ROY
351 recorded High Court judgment(s) · 2017–2021
Open in Lexace · Search this judge's casesCourts
| Calcutta High Court | 351 |
Disposal nature
| ALLOWED | 121 |
| DISPOSED | 106 |
| REJECTED | 87 |
| DISMISSED AS NOT PRESSED | 11 |
| DISMISSED | 10 |
| DISMISSED AS INFRUCTUOUS | 7 |
| PARTLY ALLOWED | 6 |
| DISMISSED FOR DEFAULT | 3 |
Recent judgments
- AVTAR SINGH SIDHU v. STATE OF WEST BENGAL & ORS — Calcutta High Court (2021-11-16)
- AJAY SARKAR & ORS v. STATE OF WEST BENGAL & ORS — Calcutta High Court (2021-11-15)
- PND INFRASTRUCTURE PRIVATE LIMITED AND ANOTHER v. M/S. FAB LEATHERS LIMITED AND ANOTHER — Calcutta High Court (2020-12-24)
- DR MITA HALDAR v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2020-12-08)
- SUBAL CHANDRA DAS & ANR v. BIJOY KRISHNA DAS — Calcutta High Court (2020-12-08)
- JUBRAJ SK @ JUBBA v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2020-12-04)
- KHAIRUL TARAFDAR @ KHAIRUL TARAFDER v. State of West Bengal — Calcutta High Court (2020-12-04)
- MANIK SANTRA @ MANIK LAL SANTRA v. State of West Bengal — Calcutta High Court (2020-12-04)
- SAMIRUL MIYA AND ANR v. State of West Bengal — Calcutta High Court (2020-12-04)
- TILAK BISWAS v. State of West Bengal — Calcutta High Court (2020-12-04)