SANJIB BANERJEE

79 recorded High Court judgment(s) · 2007–2021

Courts

Disposal nature

Recent judgments

• HIMADRI SPECIALITY CHEMICAL LTD v. SANGITA DROLIA — Calcutta High Court (2021-01-06)
• TERAI OVERSEAS PRIVATE LIMITED AND ORS v. KEJRIWAL SUGAR AGENCIES PRIVATE LIMITED ANS ORS — Calcutta High Court (2020-09-03)
• SUBHRA @ SHUBHRA DEB v. ANKITA DEB AND ANR — Calcutta High Court (2019-04-24)
• SHWETA AGARWAL v. GAURAV GARG — Calcutta High Court (2019-04-24)
• ARATI SINHA v. SIBA PRASAD SINHA AND ORS — Calcutta High Court (2019-04-16)
• SARITA AGARWAL v. RADHESHYAM GUPTA AND ORS — Calcutta High Court (2019-04-16)
• SMT. KABITA DAS @ PAUL v. JIBAN KRISHNA DAS — Calcutta High Court (2019-04-16)
• PRAFULLA CHANDRA SARKAR v. NARBAN TEA EXPORT LIMITED AND ANR — Calcutta High Court (2019-04-16)
• NAMITA GHOSH (BISWAS) v. SATYAJIT BISWAS AND ORS — Calcutta High Court (2019-04-16)
• KRISHNA SHARMA AND ANR v. SIMUL BARUA AND ANR. — Calcutta High Court (2019-04-04)