SANJEEV THAKER

403 recorded High Court judgment(s) · 2025–2026

Courts

Gujarat High Court

403

97-DISPOSED AS TRANSFER TO DISTRICT/SESSION COURT N.I. ACT.	151
27-WITHDRAWN @ ADM.STAGE	78
53-ALLOWED / GRANTED @ ADM.STAGE	38
46-ANY OTHER MODE @ FH	34
43-DISMISSED FOR DEFAULT @ FH	14
37-DISMISSED FOR DEFAULT @ ADMISSION	14
58-RULE ISSUED & RULE ABSOLUTE/ALLOWED @FH	12
26-DISMISSED @ ADM.STAGE	12

VISHAL PREMNARAYAN CHATURVEDI v. STATE OF GUJARAT — Gujarat High Court (2026-05-04)
CHANDRAKANTBHAI R. PATEL v. STATE OF GUJARAT — Gujarat High Court (2026-05-04)
HAKIMSINGH CHURASINGH RAJPUT v. STATE OF GUJARAT — Gujarat High Court (2026-05-04)
JIGAR JITENDRA SHAH v. STATE OF GUJARAT — Gujarat High Court (2026-05-04)
KARSAN LALJI JIVANI v. CHIRAG ARVINDKUMAR SHAH — Gujarat High Court (2026-05-04)
PATEL VISHNUKUMAR BHOGIBHAI PROPRIETOR OF SWASTIK SALES GOZARIYA v. VAGHELA HARGOVINDBHAI SHANKARBHAI — Gujarat High Court (2026-05-04)
NARENDRASINH GANPATSINH BARIYA LH OF DECD. GANPATSINH MATHURBHAI BARIYA v. HIMATSINH RAMSINH ZALIYA — Gujarat High Court (2026-05-04)
SOLANKI NARESHBHAI MADHABHAI v. STATE OF GUJARAT — Gujarat High Court (2026-05-04)
PALAK PRAFULBHAI KOTHARI v. STATE OF GUJARAT — Gujarat High Court (2026-05-04)
PRATIK KAMLESHBHAI DHODIYA PATEL v. STATE OF GUJARAT — Gujarat High Court (2026-05-04)