SANJEEV SACHDEVA,VIKAS MAHAJAN

29 recorded High Court judgment(s) · 2023–2023

Courts

Disposal nature

Recent judgments

• DEVENDER KUMAR v. KUSUM LATA — Delhi High Court (2023-04-28)
• PRAVEEN RAJAN v. REKHA — Delhi High Court (2023-04-26)
• SHRI. JANARDHAN SHARMA, v. SMT. PRIYANKA SHAW, — Delhi High Court (2023-04-26)
• SRIPAL v. SMT.LAXMI — Delhi High Court (2023-04-25)
• ANITA ARORA v. SALIL KUMAR ARORA — Delhi High Court (2023-04-25)
• BELL FINVEST (INDIA) LIMITED & ORS. v. TATA CAPITAL FINANCIAL SERVICES LTD — Delhi High Court (2023-04-21)
• SEEMA DEVI v. SHREE RANJIT KUMAR BHAGAT — Delhi High Court (2023-04-21)
• SONAL AGGARWAL @ SONAL SHARMA v. VISHAL SHARMA — Delhi High Court (2023-04-20)
• RAHUL SHARMA v. ANISHA SHARMA — Delhi High Court (2023-04-20)
• SHREYAS TIWARI v. SAUMYA TRIVEDI — Delhi High Court (2023-04-19)