SANJEEV SACHDEVA,TUSHAR RAO GEDELA

122 recorded High Court judgment(s) · 2022–2022

Courts

Disposal nature

Recent judgments

• DARSHAN LAL v. UNION OF INDIA AND OTHERS — Delhi High Court (2022-11-25)
• DR. H. R. SINGH v. UNION OF INDIA AND ANR. — Delhi High Court (2022-11-24)
• SI DAYA CHAND v. GOVT. OF NCT OF DELHI & ORS — Delhi High Court (2022-11-23)
• MOHAMMAD SHAHID v. DTTE, GOVT. OF NCTD AND ORS. — Delhi High Court (2022-11-23)
• NARESH KUMAR v. GOVT. OF NCT OF DELHI & ORS — Delhi High Court (2022-11-23)
• NARESH C. DHAWAN AND ORS. v. UNION OF INDIA AND ANR. — Delhi High Court (2022-11-23)
• UNION PUBLIC SERVICE COMMISSION v. DR. VENKATESHWARAN V & ORS — Delhi High Court (2022-11-23)
• UNION OF INDIA AND ANR v. PYARE LAL — Delhi High Court (2022-11-22)
• TANVEER ALAM v. GOVERNMENT OF NCT OF DELHI & ANR — Delhi High Court (2022-11-21)
• PAWAN KUMAR TYAGI v. GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI AND OTHERS — Delhi High Court (2022-11-21)