SANJEEV SACHDEVA,. MANOJ JAIN

252 recorded High Court judgment(s) · 2023–2023

Courts

Disposal nature

Recent judgments

• MOHD ISMAIL MAULAI & ORS. v. RAHEESUDDIN & ORS. — Delhi High Court (2023-12-22)
• K.C. JOSE v. UNION OF INIDA AND ORS. — Delhi High Court (2023-12-22)
• PREMJEET KUMAR v. UNION OF INDIA AND ORS — Delhi High Court (2023-12-21)
• DINESH KUMAR SINGH THROUGH WIFE GAYATRI DEVI v. UNION OF INDIA & ORS. — Delhi High Court (2023-12-21)
• DR. ABHISHEK GIANCHANDANI v. DIRECTOR GENERAL, CENTRAL RESERVE POLICE FORCE & ORS. — Delhi High Court (2023-12-21)
• ZAKARIA AHMED v. UNION OF INDIA & ORS. — Delhi High Court (2023-12-21)
• ANUJ KUMAR v. UNION OF INDIA & ANR. — Delhi High Court (2023-12-18)
• SHANTANU SAHA v. UNION OF INDIA AND ORS — Delhi High Court (2023-12-18)
• ASSTT COMDT DURGA NANDAN SRIVASTAVA v. UNION OF INDIA & ORS. — Delhi High Court (2023-12-15)
• JUGGILAL KAMLAPAT JUTE MILLS CO. LTD. (NOW KNOWN AS GEO JUTE LTD.) v. JK JUTE MILL MAZDOOR EKTA UNION — Delhi High Court (2023-12-14)