SANJEEV SACHDEVA

5,427 recorded High Court judgment(s) · 2009–2025

Courts

Disposal nature

Recent judgments

• SHELLEY GROVER AND ANR v. NEW DELHI MUNICIPAL COUNCIL — Delhi High Court (2025-02-19)
• SHRI RAM NATH (SINCE DECEASED) THR. HIS LRS v. CONSOLIDATION OFFICER & ORS — Delhi High Court (2025-02-13)
• AMRIT PAL SINGH v. DELHI DEVELOPMENT AUTORITY & ANR — Delhi High Court (2025-02-06)
• M/S S. P. ANURAG KHATTAR AND ORS. v. UNION OF INDIA AND ORS. — Delhi High Court (2025-01-30)
• HARMEET SINGH v. STATE & ORS — Delhi High Court (2025-01-28)
• MALARIA RESEARCH CENTRE EMPLOYEES WELFARE ASSOCIATION & ANR v. K N DESIRAJU, SECRETARY, DEPARTMENT OF HEALTH & FAMILY WELFARE & ORS — Delhi High Court (2025-01-15)
• LACHMAN DASS v. DELHI DEVELOPMENT AUTHORITY — Delhi High Court (2025-01-10)
• MILLENNIUM CITY EXPRESSWAYS PVT.LTD. v. SOUTH DELHI MUNICIPAL CORPORATION — Delhi High Court (2024-12-02)
• SMT. ROSHNI & ANR v. SMT. DAYAWATI & ORS — Delhi High Court (2024-11-28)
• RAMINDER SINGH v. NEW DELHI MUNICIPAL COUNCIL — Delhi High Court (2024-11-26)