SANJEEV PRAKASH SHARMA,. VIKAS SURI

49 recorded High Court judgment(s) · 2024–2024

Courts

Disposal nature

Recent judgments

• JYOTI SHARMA v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2024-03-22)
• SANJEEV SINGH v. ROHIT HURRIA AND ORS — Punjab & Haryana High Court (2024-03-06)
• M/S MAERSK LINE INDIA PVT LIMITED v. UNION OF INDIA AND OTHERS — Punjab & Haryana High Court (2024-02-23)
• COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX, LUDHIANA v. M/S AARTI STEELS PVT LTD, FOCAL POINT. LUDHIANA — Punjab & Haryana High Court (2024-02-22)
• BASO DEVI & ORS. v. CENTRAL BOARD OF DIRECT TAXES & ORS. — Punjab & Haryana High Court (2024-02-22)
• KUNDAN SINGH v. STATE OF PB. — Punjab & Haryana High Court (2024-02-21)
• M/S KRISHNA TRADERS v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2024-02-21)
• BEANT KAUR AND OTHERS v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2024-02-21)
• M/S JAYNA ZIPPERS P.LTD. v. STATE OF PB.ETC. — Punjab & Haryana High Court (2024-02-21)
• RASHMI SINGLA AND OTHERS v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2024-02-21)