SANJEEV PRAKASH SHARMA, TO BE NOMINATED

222 recorded High Court judgment(s) · 2025–2025

Courts

Disposal nature

Recent judgments

• OM PARKASH AND OTHERS v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2025-04-24)
• RAJ KANWAR AND ORS v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2025-04-24)
• RAMCHANDER DALAL AND OTHERS v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2025-04-24)
• JAI BHAGWAN VERMA v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2025-04-24)
• ISHWAR SINGH NAIN AND ORS v. STATE OF HARYANA AND ANOTHER — Punjab & Haryana High Court (2025-04-24)
• SATYAVIR SINGH AND ORS v. STATE OF HARYANA AND ANOTHER — Punjab & Haryana High Court (2025-04-24)
• UMED SINGH AND ORS v. STATE OF HARYANA AND ANR — Punjab & Haryana High Court (2025-04-24)
• DEVINDER PAL AND ORS v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2025-04-24)
• RAMESH KUMAR AND ORS v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2025-04-24)
• KAMLESH AND OTHERS v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2025-04-24)