SANJEEV PRAKASH SHARMA,. SUKHVINDER KAUR

39 recorded High Court judgment(s) · 2024–2024

Courts

Disposal nature

Recent judgments

• MODI SYNTHETIC FIBRE COOP. v. THE STATE OF HY. — Punjab & Haryana High Court (2024-05-03)
• SAMRIDHI MECHATRONICS v. EXCISE AND TAXATION OFFICER WARD NO 2 SONIPAT — Punjab & Haryana High Court (2024-05-03)
• C.I.T PAT v. STATE BANK OF PTAIALA. — Punjab & Haryana High Court (2024-05-03)
• -----DO----- v. ----D0----- — Punjab & Haryana High Court (2024-05-03)
• STATE OF PUNJAB v. KARAN KUMAR ALIAS HAPPY — Punjab & Haryana High Court (2024-05-03)
• NA v. NA — Punjab & Haryana High Court (2024-05-03)
• DO v. DO — Punjab & Haryana High Court (2024-05-03)
• THE SACHDEVA GIFT HOUSE v. THE STATE OF PUNJAB — Punjab & Haryana High Court (2024-05-03)
• THE NEW SACHDEVA GIFT HOUSE v. STATE OF HARYANA — Punjab & Haryana High Court (2024-05-03)
• YUVRAJ SINGH JOHAR v. INCOME TAX OFFICER, WARD MOHALI-I AND ORS. — Punjab & Haryana High Court (2024-05-03)