SANJEEV PRAKASH SHARMA,. SUDEEPTI SHARMA

642 recorded High Court judgment(s) · 2024–2025

Courts

Disposal nature

Recent judgments

• CHANDIGARH ADMINISTRATION AND ANOTHER v. CENTRAL ADMINISTRATIVE TRIBUNAL AND OTHERS — Punjab & Haryana High Court (2025-05-28)
• DEEPAK v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2025-01-24)
• M/S NV DISTILLERIES AND BREWERIES PVT LTD v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2024-09-13)
• M/S MOHINDER SINGH GOVT. CONTRACTOR v. UNION OF INDIA AND OTHERS — Punjab & Haryana High Court (2024-08-30)
• B.K DHIR v. STATE OF PUNJAB AND ANOTHER — Punjab & Haryana High Court (2024-08-30)
• MISTY MEADOWS PRIVATE LIMITED v. UNION OF INDIA AND OTHERS — Punjab & Haryana High Court (2024-08-13)
• PARVINDER SINGH AND ORS v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2024-07-22)
• HARYANA STAFF SELECTION COMMISSION v. MADHU AND ANOTHER — Punjab & Haryana High Court (2024-05-31)
• HARYANA STAFF SELECTION COMMISSION v. RAHUL AND ANOTHER — Punjab & Haryana High Court (2024-05-31)
• SOM PAL SINGH PANWAR AND OTHERS v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2024-05-31)