SANJEEV PRAKASH SHARMA,SHUBHA MEHTA

69 recorded High Court judgment(s) · 2026–2026

Courts

Disposal nature

Recent judgments

• SMT. GEETA VERMA W/O LATE SHRI RAJENDER KUMAR VERMA v. THE MANAGING DIRECTOR — Rajasthan High Court (2026-05-27)
• DR. SURESH KUMAR BHARGAVA S/O SHRI GOVIND SHARAN BHARGAVA v. STATE OF RAJASTHAN — Rajasthan High Court (2026-05-27)
• ADITYA SHARMA, SON OF SHRI BRIJ BHUSHAN SHARMA v. STATE OF RAJASTHAN — Rajasthan High Court (2026-05-20)
• MILAP CHAND DANDIA SON OF LATE SHRI GENDILAL JI DANDIA v. STATE OF RAJASTHAN — Rajasthan High Court (2026-05-07)
• PRITHVIRAJ MEENA S/O. RAM KARAN MEENA v. THE HONBLE SPEAKER — Rajasthan High Court (2026-04-30)
• PANKAJ KUMAR S/O SH. HUKAM CHAND KUMAWAT v. THE HIGH COURT OF JUDICATURE FOR RAJASTHAN — Rajasthan High Court (2026-04-27)
• RAMSAHAY SON OF SHRI SHRAWAN v. SMT. SHYOPYARI DEVI D/O SHRI NARAYANLAL, W/O LATE SHRI SANWALRAM — Rajasthan High Court (2026-04-23)
• DHARMENDRA KUMAR S/O. GHASI LAL v. STATE OF RAJASTHAN — Rajasthan High Court (2026-04-23)
• SANWAR MAL VERMA S/O SHRI KANHEAYA LAL VERMA v. THE UNION OF INDIA — Rajasthan High Court (2026-04-22)
• SANJAY v. STATE OF RAJASTHAN — Rajasthan High Court (2026-04-22)