SANJEEV PRAKASH SHARMA,SANJEET PUROHIT

1,381 recorded High Court judgment(s) · 2025–2026

Courts

Disposal nature

Recent judgments

• SANYAM LODHA S/O LATE SHRI PRAKASH RAJ LODHA v. STATE OF RAJASTHAN — Rajasthan High Court (2026-05-22)
• STATE OF RAJASTHAN v. M/S. GALAXY MINING AND ROYALTIES PRIVATE LIMITED — Rajasthan High Court (2026-05-11)
• M/S A.N. MANUFACTURING PVT. LTD. v. CBIC — Rajasthan High Court (2026-04-24)
• DR VRINDAVAN LAL SHARMA S/O M L SHARMA v. DR. MAHESH CHANDRA SHARMA S/O S N SHARMA — Rajasthan High Court (2026-04-17)
• KUMARI CHANDRA ALWANI D/O SHRI B.C. ALWANI v. THE STATION MANAGER — Rajasthan High Court (2026-04-17)
• STATE OF RAJASTHAN v. M/S. GALAXY MINING PRIVATE LIMITED — Rajasthan High Court (2026-04-17)
• STATE OF RAJASTHAN v. M/S CORAL ASSOCIATES — Rajasthan High Court (2026-04-17)
• ASHOK KUMAR KHANDELWAL S/O SHRI KANHIYA LAL v. AJAY MARG NIRMAN SANGHARSH SAMITI — Rajasthan High Court (2026-04-13)
• SMT. MANISHA SHARMA W/O SHRI RAMKISHORE v. AJAY MARG NIRMAN SANGHARSH SAMITI — Rajasthan High Court (2026-02-13)
• KUMARI CHANDRA ALWANI D/O SHRI B.C. ALWANI v. THE STATION MANAGER, (NOW DESIGNATED AS AREA MARKETING MANAGER) — Rajasthan High Court (2026-01-28)