SANJEEV PRAKASH SHARMA,. SANJAY VASHISTH

2,201 recorded High Court judgment(s) · 2024–2025

Courts

Disposal nature

Recent judgments

• M/S PRENDA CREATIONS PVT LTD v. UNION OF INDIA AND ORS — Punjab & Haryana High Court (2025-04-04)
• BRINDCO SALES PRIVATE LIMITED v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2025-03-20)
• M/S KCC BUILDCON PVT LTD. v. UNION OF INDIA AND OTHERS — Punjab & Haryana High Court (2025-03-12)
• MS GANPATI AGRO MILLS v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2025-03-12)
• M S INTERNATIONAL ENGGINEERS v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2025-03-12)
• M/S NEW INDIA CONTRACTORS AND DEVELOPERS PVT LTD v. UNION OF INDIA AND OTHERS — Punjab & Haryana High Court (2025-03-12)
• M/S GARG RICE MILLS AND OTHERS v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2025-03-12)
• M/S PROGRESSIVE LIFESTYLES v. THE EXCISE AND TAXATION OFFICER CUM PROPER OFFICER WARD 3 PANCHKULA AND OTHERS — Punjab & Haryana High Court (2025-03-12)
• CAPITAL GASES v. UNION OF INDIA AND OTHERS — Punjab & Haryana High Court (2025-03-12)
• FINDOC FINVEST PRIVATE LIMITED v. DEPUTY COMMISSIONER OF INCOME TAX AND ANR — Punjab & Haryana High Court (2025-03-07)