SANJEEV PRAKASH SHARMA,SANGEETA SHARMA

294 recorded High Court judgment(s) · 2025–2026

Courts

Disposal nature

Recent judgments

• SUPERB INFOTECH PVT LTD. v. DEPUTY COMMISSIONER OF INCOME TAX — Rajasthan High Court (2026-04-13)
• AMAR SINGH , S/O HEER SINGH v. THE STATE OF RAJASTHAN — Rajasthan High Court (2026-04-04)
• MAHESH KUMAR CHOUDHARY SON OF ASHOK KUMAR CHOUDHARY v. KAILASH CHAND SHARMA S/O KANAHIYA LAL SHARMA — Rajasthan High Court (2026-04-04)
• DR. SANGEETA ARYA W/O NIRANJAN ARYA v. THE STATE OF RAJASTHAN — Rajasthan High Court (2026-04-04)
• THE STATE OF RAJASTHAN v. MANEESH CHOUDHARY S/O SHRI SHEESHRAM CHOUDHARY — Rajasthan High Court (2026-04-04)
• THE STATE OF RAJASTHAN v. SURAJ MAL MEENA S/O NATHU LAL MEENA — Rajasthan High Court (2026-04-04)
• VIKRAM PANWAR, S/O RAM GOPAL PANWAR v. THE STATE OF RAJASTHAN — Rajasthan High Court (2026-04-04)
• SUO MOTO IN RE- SYSTEMIC MALPRACTICES WITHIN THE RPSC IN THE STATE OF RAJASTHAN v. STATE OF RAJASTHAN — Rajasthan High Court (2026-04-04)
• MANJU SHARMA W/O DR. VISHWAS KUMAR SHARMA v. THE STATE OF RAJASTHAN — Rajasthan High Court (2026-04-04)
• DR. SANGEETA ARYA W/O NIRANJAN ARYA v. THE STATE OF RAJASTHAN — Rajasthan High Court (2026-04-04)