SANJEEV PRAKASH SHARMA,. RITU TAGORE
46 recorded High Court judgment(s) · 2024–2024
Open in Lexace · Search this judge's casesCourts
| Punjab & Haryana High Court | 46 |
Disposal nature
| ALLOWED | 41 |
| DISMISSED | 5 |
Recent judgments
- BALJIT SINGH v. INCOME TAX OFFICER AND OTHERS — Punjab & Haryana High Court (2024-08-31)
- ASHOK KUMAR v. INCOME TAX OFFICER AND OTHERS — Punjab & Haryana High Court (2024-08-31)
- VASU BHATIA v. INCOME TAX OFFICER — Punjab & Haryana High Court (2024-08-31)
- TEJA SINGH v. INCOME TAX OFFICER AND OTHERS — Punjab & Haryana High Court (2024-08-31)
- MOHINDER SINGH v. PR COMMISSIONER OF INCOME TAX JALANDHAR 1 — Punjab & Haryana High Court (2024-08-31)
- MS OCEANS ELEVEN METALS PVT LTD v. OFFICE OF THE PRINCIPAL COMMISSIONER CENTRAL GOODS AND SERVICES TAX COMMISSIONERATE LUDHIANA — Punjab & Haryana High Court (2024-08-31)
- RINKU GHAI v. INCOME TAX OFFICER AND OTHERS — Punjab & Haryana High Court (2024-08-31)
- SANJAY SINGHAL v. INCOME TAX OFFICER AND OTHERS — Punjab & Haryana High Court (2024-08-31)
- SIMRAN POULTRIES v. INCOME TAX OFFICER AND OTHERS — Punjab & Haryana High Court (2024-08-31)
- BEANT SINGH v. INCOME TAX OFFICER AND OTHERS — Punjab & Haryana High Court (2024-08-31)
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