SANJEEV PRAKASH SHARMA,. MEENAKSHI I. MEHTA

688 recorded High Court judgment(s) · 2025–2025

Courts

Disposal nature

Recent judgments

• THE UNION OF INDIA AND OTRHERS v. SIVAGANESH AND ANOPTHER — Punjab & Haryana High Court (2025-07-14)
• LUXMI DEVI AND OTHERS v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2025-07-14)
• UNION OF INDIA AND OTHERS v. ARMED FORCES TRAIBUNAL AND OTHERS — Punjab & Haryana High Court (2025-07-14)
• UNION OF INDIA AND OTHERS v. EX L NK BABU LAL — Punjab & Haryana High Court (2025-07-14)
• UNION OF INDIA AND OTHERS v. ANIL KUMAR AND ANOTHER — Punjab & Haryana High Court (2025-07-14)
• UNION OF INDIA AND OTHERS v. NO 01083938 A EX HAV SH MADAN LAL AND ANOTHER — Punjab & Haryana High Court (2025-07-14)
• UNION OF INDIA AND OTHERS v. RECT ABHISHEK RANA AND ANR — Punjab & Haryana High Court (2025-07-14)
• UNION OF INDIA v. DARSHAN SINGH SOHAL — Punjab & Haryana High Court (2025-07-14)
• UNION OF INDIA AND OTHERS v. CHETAN SINGH AND ANOTHER — Punjab & Haryana High Court (2025-07-14)
• SIVAGANESH v. UNION OF INDIA AND OTHERS — Punjab & Haryana High Court (2025-07-14)