SANJEEV PRAKASH SHARMA,MANEESH SHARMA

109 recorded High Court judgment(s) · 2025–2025

Courts

Disposal nature

Recent judgments

• SANCHIT TAMRA S/O LATE SH. SUBIR SINGH TAMRA v. DEEPAK SINGHAL S/O SH. KALYAN PRASAD SINGHAL — Rajasthan High Court (2025-11-28)
• M/S GAURI CONSTRUCTION COMPANY v. STATE OF RAJASTHAN — Rajasthan High Court (2025-11-28)
• NIRMAL KUMAR BARDIYA S/O SAGARMAL BARDIYA v. PRINCIPAL COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE — Rajasthan High Court (2025-11-28)
• STATE OF RAJASTHAN v. MAHARAJA SURAJMAL AGRICULTURE COLLEGE — Rajasthan High Court (2025-11-28)
• NIRMAL KUMAR BARDIYA S/O SAGARMAL BARDIYA v. PRINCIPAL COMMISSIONER OF INCOME TAX — Rajasthan High Court (2025-11-28)
• SHARWAN CHOUDHARY, SON OF MADAN GOPAL CHOUDHARY v. DEPUTY COMMISSIONER OF INCOME TAX — Rajasthan High Court (2025-11-28)
• THE STATE OF RAJASTHAN v. HEMLATA POONIYA D/O RAMJI LAL JAT — Rajasthan High Court (2025-11-28)
• SHARWAN CHOUDHARY SON OF MADAN GOPAL CHOUDHARY v. DEPUTY COMMISSIONER OF INCOME TAX — Rajasthan High Court (2025-11-28)
• NIRMAL KUMAR BARDIYA S/O SAGARMAL BARDIYA v. PRINCIPAL COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE — Rajasthan High Court (2025-11-28)
• SHARWAN CHOUDHARY SON OF MADAN GOPAL CHOUDHARY v. DEPUTY COMMISSIONER OF INCOME TAX — Rajasthan High Court (2025-11-28)