SANJEEV PRAKASH SHARMA,. KIRTI SINGH

51 recorded High Court judgment(s) · 2024–2025

Courts

Disposal nature

Recent judgments

• MANISH KISHOR AND OTHERS v. HARYANA PUBLIC SERVICE COMMISSION AND OTHERS — Punjab & Haryana High Court (2025-07-10)
• NEHA RANI AND OTHERS v. HARYANA PUBLIC SERVICE COMMISSION AND OTHERS — Punjab & Haryana High Court (2025-07-10)
• SUMAN AND OTHERS v. HARYANA PUBLIC SERVICE COMMISSION AND OTHERS — Punjab & Haryana High Court (2025-07-10)
• HARYANA PUBLIC SERVICE COMMISSION v. PARMILA AND ANOTHER — Punjab & Haryana High Court (2025-04-09)
• HARYANA WAKF BOARD AND ANOTHER v. JAMIL AHMED — Punjab & Haryana High Court (2025-03-11)
• HARYANA STATE FEDERATION OF CONSUMER COOPERATIVE WHOLESALE STORES LTD v. ANJANA — Punjab & Haryana High Court (2025-03-11)
• PARTAP SINGH AND ANR v. HDFC BANK AND ANR — Punjab & Haryana High Court (2025-03-11)
• SUBHASH CHANDER v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2025-03-11)
• HARYANA WAKF BOARD AND ANOTHER v. FATEH MOHD AND OTHERS — Punjab & Haryana High Court (2025-03-11)
• VIJAY KUMAR KAPUR v. STATE OF HARYANA AND ANOTHER — Punjab & Haryana High Court (2025-03-11)