SANJEEV PRAKASH SHARMA,. H.S. GREWAL

66 recorded High Court judgment(s) · 2025–2025

Courts

Disposal nature

Recent judgments

• STATE OF U.T. CHANDIGARH AND OTHERS v. POONAM AND OTHERS — Punjab & Haryana High Court (2025-05-21)
• RANBIR SINGH DHULL v. UNION OF INDIA AND OTHERS — Punjab & Haryana High Court (2025-05-16)
• STATE OF HARYANA v. JAGMOHAN SHARMA AND OTHERS — Punjab & Haryana High Court (2025-05-16)
• UNION OF INDIA AND OTHERS v. COL ASHOK CHAUDHARY (RETD) AND ANOTHER — Punjab & Haryana High Court (2025-05-13)
• SANGEETA v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2025-05-13)
• STATE BANK OF PATIALA ( NOW STATE BANK OF INDIA) AND ORS v. SANJEEV MEHNDIRATTA — Punjab & Haryana High Court (2025-05-13)
• UNION OF INDIA & OTHERS v. HARJINDER SINGH & OTHERS — Punjab & Haryana High Court (2025-05-13)
• RAM ROOP v. CHIEF ENGINEER (ADMN.), HARYANA POWER GENERATION CORPORATION LIMITED AND OTHERS — Punjab & Haryana High Court (2025-05-13)
• UNION OF INDIA AND ORS v. NO 01462646 EX HAV HONY NB SUB RAMESH CHAND — Punjab & Haryana High Court (2025-05-13)
• UNION OF INDIA AND ORS v. JASVIR KAUR @ JASBIR KAUR AND ORS — Punjab & Haryana High Court (2025-05-13)