SANJEEV PRAKASH SHARMA,. DEEPINDER SINGH NALWA

30 recorded High Court judgment(s) · 2025–2025

Courts

Disposal nature

Recent judgments

• UNION OF INDIA AND OTHERS v. EX L NK MADAN LAL AND ANOTHER — Punjab & Haryana High Court (2025-05-27)
• NANAK CHAND AND OTHERS v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2025-05-27)
• UNION OF INDIA AND OTHERS v. RANBIRI & ANR — Punjab & Haryana High Court (2025-05-27)
• VED PALL MANN AND OTHERS v. DR POONAM CHAUDHARY AND OTHERS — Punjab & Haryana High Court (2025-05-27)
• HARYANA STAFF SELECTION COMMISSION v. VIKAS AND OTHERS — Punjab & Haryana High Court (2025-05-27)
• UNION OF INDIA AND OTHERS v. RUMLA DEVI AND ANR — Punjab & Haryana High Court (2025-05-27)
• STATE OF HARYANA AND OTHERS v. DULA RAM — Punjab & Haryana High Court (2025-05-27)
• RAJESH KUMAR v. FOOD CORPORATION OF INDIA AND OTHERS — Punjab & Haryana High Court (2025-05-27)
• ANIL PRABHA BANSAL v. UNION OF INDIA AND ORS — Punjab & Haryana High Court (2025-05-27)
• MOHAN LAL SAINI AND OTHERS v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2025-05-27)