LexSANJEEV PRAKASH SHARMA
5,232 recorded High Court judgment(s) · 2022–2025
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 5090 |
| Punjab & Haryana High Court | 142 |
Disposal nature
| DISMISSED | 2028 |
| DISPOSED | 1631 |
| WITHDRAWN | 564 |
| BAIL GRANTED | 463 |
| ALLOWED | 330 |
| BAIL REJECTED | 65 |
| (unspecified) | 47 |
| D.F.D. FOR NON APPEARANCE | 37 |
Recent judgments
- (O&M) VIKAS JUND v. MRIDULA — Punjab & Haryana High Court (2025-07-09)
- AJIT SINGH v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2025-02-07)
- COURT ON ITS OWN MOTION v. RAMJAS PRAJAPATI — Punjab & Haryana High Court (2024-11-22)
- RAJ KUMAR SHARMA v. ASHOK KUMAR, TEHSILDAR TOSHAM BHIWANI AND OTHERS — Punjab & Haryana High Court (2024-10-18)
- SUBHASH KALIA @ SUBHASH CHANDER v. STATE OF PUNJAB — Punjab & Haryana High Court (2024-10-18)
- JAMILA DEVI v. DEVI LAL AND OTHERS — Punjab & Haryana High Court (2024-08-09)
- PREM SINGH AND OTHERS v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2024-05-10)
- SATINDER VIR SINGH v. PUNJABI UNIVERSITY AND ANOTHER — Punjab & Haryana High Court (2024-05-03)
- GURDEV SINGH v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2024-03-15)
- ROOP LAL AND ANR v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2024-03-01)