SANJEEV PRAKASH SHARMA,CHANDRA PRAKASH SHRIMALI

80 recorded High Court judgment(s) · 2025–2025

Courts

Disposal nature

Recent judgments

• CONTINENTAL ENGINEERING CORPORATION LIMITED v. JAIPUR METRO RAIL CORPORATION — Rajasthan High Court (2025-08-21)
• DHARMANDRA SINGH SHESHMA S/O SHRI BHADUR SINGH SHESHMA v. STATE OF RAJASTHAN — Rajasthan High Court (2025-08-12)
• LALURAM v. AUTHORIZED OFFICER AND DEPUTY COMMISSIONER — Rajasthan High Court (2025-08-01)
• RAJASTHAN HOUSING BOARD v. KHEM CHAND DIXIT (SHARMA) S/O LATE SHRI CHOTH MAL JI DIXIT — Rajasthan High Court (2025-08-01)
• ZAHOOR AHMED S/O ABDUL MAJID v. STATE OF RAJASTHAN — Rajasthan High Court (2025-08-01)
• DAIKIN AIR CONDITIONING INDIA PRIVATE LIMITED v. DAULATRAM (EMPLOYEE NO. 20461) S/O RAMSWAROOP — Rajasthan High Court (2025-07-31)
• ANUSUCHIT JANJATI CHATRAVAS SANVIDA KARAMCHARI SANGH v. STATE OF RAJASTHAN — Rajasthan High Court (2025-07-31)
• M/S. SHRI GANPATI TUBEWELL COMPANY v. STATE OF RAJASTHAN — Rajasthan High Court (2025-07-31)
• M/S PRAKASH AND COMPANY v. INDIAN OIL CORPORATION LIMITED — Rajasthan High Court (2025-07-31)
• SMT MAMTA BERWA W/O SHRI NANDKISHOR BERWA v. NANDKISHOR BERWA S/O SHRI LACHHU RAM BERWA — Rajasthan High Court (2025-07-31)