LexSANJEEV PRAKASH SHARMA
62 recorded High Court judgment(s) · 2022–2022
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 62 |
Disposal nature
| DISPOSED | 40 |
| WITHDRAWN | 21 |
| DISMISSED | 1 |
Recent judgments
- Ganesh Int Udyog, v. The State of Bihar — Patna High Court (2022-01-03)
- Punam Kumari v. The State of Bihar — Patna High Court (2022-01-03)
- Rinku Singh v. The State of Bihar — Patna High Court (2022-01-03)
- M/s Lumbini Beverages Private Limited, v. The State of Bihar — Patna High Court (2022-01-03)
- Kaushal Paswan v. The State of Bihar — Patna High Court (2022-01-03)
- Ramakant Choudhary v. The State of Bihar — Patna High Court (2022-01-03)
- Nasim Ansari v. The State of Bihar — Patna High Court (2022-01-03)
- Abhay Kumar Thakur v. The Union of India — Patna High Court (2022-01-03)
- Chandra Shekhar Chaudhary v. The State of Bihar — Patna High Court (2022-01-03)
- Ganesh Kumar v. The State of Bihar — Patna High Court (2022-01-03)