LexSANJEEV PRAKASH SHARMA
14,852 recorded High Court judgment(s) · 2006–2026
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 14852 |
Disposal nature
| DISMISSED | 5475 |
| DISPOSED OF | 4916 |
| ALLOWED | 3969 |
| WITHDRAWN | 363 |
| PEREMPTORY | 74 |
| PARTLY ALLOWED | 22 |
| INTERM ORDER | 10 |
| TRANSFERRED | 8 |
Recent judgments
- MR. JAGDISH TAMBI S/O LATE SHRI K.L. TAMBI v. ROYAL ORCHID HOTELS LIMITED — Rajasthan High Court (2026-05-26)
- M/S LION SERVICES LTD. v. MUNICIPAL CORPORATION BHARATPUR THROUGH ITS COMMISSIONER — Rajasthan High Court (2026-05-22)
- AKSH OPTIFIBRE LIMITED v. DEPARTMENT OF INFORMATION TECHNOLOGY AND COMMUNICATION — Rajasthan High Court (2026-05-21)
- M/S VIJAY GALAV CONTRACTOR v. UNION OF INDIA — Rajasthan High Court (2026-05-08)
- M/S SHARMA CONSTRUCTION COMPANY v. GENERAL MANAGER, NORTH WESTERN RAILWAY — Rajasthan High Court (2026-04-24)
- HERO HOUSING FINANCE LTD., v. CHANDRAKANTA SHARMA WIFE OF SHRI RAJESH SHARMA — Rajasthan High Court (2026-04-24)
- M/S CHETAN CONSTRUCTION COMPANY, v. UNION OF INDIA THROUGH GENERAL MANAGER, — Rajasthan High Court (2026-04-24)
- ROHIT BHADANA S/O LATE SHRI DHARAMBIR BHADANA, v. INDIRA SINGHAL W/O SHRI BANWARI LAL SINGHAL — Rajasthan High Court (2026-04-24)
- M/S SHARMA CONSTRUCTION COMPANY v. GENERAL MANAGER, NORTH WESTERN RAILWAY — Rajasthan High Court (2026-04-24)
- SHRI VINOD KUMAR SHARMA S/O LATE SH. MANOHAR LAL SHARMA v. THE HONY. SECRETARY/JOINT SECRETARY — Rajasthan High Court (2026-04-24)