SANJEEV NARULA

4,826 recorded High Court judgment(s) · 2017–2026

Courts

Disposal nature

Recent judgments

• SANGEEETA JAIN v. GNCTD & ORS. — Delhi High Court (2026-05-29)
• PARDEEP KUMAR & ANR. v. GOVT. OF NCT DELHI & ORS. — Delhi High Court (2026-05-29)
• AMARJEET & ANR. v. GOVT. OF NCT OF DELHI & ORS. — Delhi High Court (2026-05-29)
• NIRMLA DEVI & ANR. v. GOVT. OF NCT OF DELHI & ORS. — Delhi High Court (2026-05-29)
• DEEPAK AND ORS v. ADDITIONAL DISTRICT MAGISTRATE (S W) AND ORS — Delhi High Court (2026-05-29)
• ANKUR MEHLA v. NATIONAL FERTILIZERS LIMITED & ORS. — Delhi High Court (2026-05-29)
• SUKHDEV BHAGAT v. GOVT. OF NCT OF DELHI & ORS. — Delhi High Court (2026-05-29)
• JEET SINGH v. ADDITIONAL DISTRICT MAGISTRATE (SOUTH WEST)AND OTHERS — Delhi High Court (2026-05-29)
• JAIPAL SINGH AND ANOTHER v. ADDITIONAL DISTRICT MAGISTRATE (SOUTH WEST) AND OTHERS — Delhi High Court (2026-05-29)
• DR MOUSHUMI BASU v. JAWAHARLAL NEHRU UNIVERSITY & ORS. — Delhi High Court (2026-05-29)