SANJEEV NARULA

106 recorded High Court judgment(s) · 2023–2023

Courts

Disposal nature

Recent judgments

• RAINBOW DIGITAL SERVICES PVT LTD THRUUGH DIRECTOR & ANR. v. UNOIN OF INDIA THROUGH SECRETARY MINISTRY OF COMMUNICATIONS & ORS. — Delhi High Court (2023-10-20)
• UNIVERSAL HUMAN RIGHTS FOUNDATION v. GOVT OF NCT OF DELHI AND ORS — Delhi High Court (2023-10-20)
• MS DIC INDIA LTD v. MR UDAY CHAUDHARY & ANR. — Delhi High Court (2023-10-20)
• MOHAMED ANWAR v. NATIONAL TESTING AGENCY & ANR. — Delhi High Court (2023-10-20)
• NEHA YADAV v. UNION OF INDIA & ORS. — Delhi High Court (2023-10-19)
• ANURADHA BAKSHI v. THE PRINCIPAL COMMISSIONER OF INCOME TAX CENTRAL NEW DELHI - 1 — Delhi High Court (2023-10-19)
• CLOUD WALKER STREAMING TECHNOLOGIES PVT LTD v. UNION OF INDIA & ORS. — Delhi High Court (2023-10-19)
• REVALSYS TECHNOLOGIES INDIA PRIVATE LIMITED & ANR. v. LAND PORTS AUTHORITY OF INDIA & ANR. — Delhi High Court (2023-10-19)
• SINOGAS MANAGEMENT PTE LTD v. DEPUTY COMMISSIONER OF INCOME TAX & ANR. — Delhi High Court (2023-10-18)
• SAKSHI RATHORE AND ORS v. UNION OF INDIA AND ORS — Delhi High Court (2023-10-18)