SANJEEV KUMAR, . VINOD CHATTERJI KOUL

97 recorded High Court judgment(s) · 2021–2025

Courts

High Court of J&K and Ladakh

Disposed Off	41
Dismised	36
DISMISSED FOR NON PROSECUTION	9
Disposed Off as Withdrawn	6
Dismissed as Infractuous	5

ABDUL RASHID PALA AND ORS. v. PRASANNA RAMASWAMY G. AND ORS. (REVENUE DEPARTMENT) — High Court of J&K and Ladakh (2025-08-01)
BILAL AHMAD CHECK v. JAMMU AND KASHMIR BANK LIMITED AND ANR. — High Court of J&K and Ladakh (2025-08-01)
IMTIYAZ MANZOOR LONE AND ORS. v. SARMAD HAFIZ AND ORS. (TECHNICAL EDUCATION(State Government) — High Court of J&K and Ladakh (2025-08-01)
WAHEED JEELANI v. JAMMU AND KASHMIR BANK LIMITED — High Court of J&K and Ladakh (2025-08-01)
UNION TERRITORY OF J AND K AND ORS. (SCHOOL EDUCATION) v. RIFAT ARA AND ORS. — High Court of J&K and Ladakh (2025-08-01)
M/S PARADISE ELECTRONICS v. JAMMU AND KASHMIR BANK LIMITED AND ORS. — High Court of J&K and Ladakh (2025-08-01)
M/S BHAT BROTHERS / BHAT FRUITS AND ORS. v. THE JAMMU AND KASHMIR BANK LIMITED AND ORS. — High Court of J&K and Ladakh (2025-08-01)
MOHAMMAD TARIQ RESHI v. UNION TERRITORY OF J AND K (SALEX TAXES DEPARTMENT) AND ORS — High Court of J&K and Ladakh (2025-08-01)
SHAH ABID HASSAN v. JAMMU AND KASHMIR BANK LIMITED AND ORS. — High Court of J&K and Ladakh (2025-08-01)
MANSOOR HUSSAIN AND ORS. (LADAKH CASE) v. UNION TERRITORY OF LADAKH AND ORS. (PUBLIC WORKS / ROADS AND BUILDINGS) — High Court of J&K and Ladakh (2025-08-01)