SANJEEV KUMAR, . SINDHU SHARMA

30 recorded High Court judgment(s) · 2018–2026

Courts

High Court of J&K and Ladakh

Disposed Off	17
Disposed Off as Withdrawn	5
DISMISSED FOR NON PROSECUTION	5
Dismised	3

GULKUND HUES PRIVATE LIMITED AND ANOTHER v. ANITA MEHTA — High Court of J&K and Ladakh (2026-05-22)
ABDUL REHMAN WANI v. GHULAM MOHI UD DIN KHAN AND ORS. — High Court of J&K and Ladakh (2026-05-15)
M/S KHURSHID AND IRFAN TH.ITS PARTNER v. SHARP CONSTRUCTION COMPANY TH.ITS PARTNER — High Court of J&K and Ladakh (2026-04-24)
ARIF AMIN MOHARKAN v. ARWA JEWELLERS AND ANR. — High Court of J&K and Ladakh (2026-03-06)
SHAHEENA v. VALLEY KESAR TH.ITS REGISTERED PROPRIETOR — High Court of J&K and Ladakh (2026-03-06)
MOHAMMAD MUZAFFAR SOFI v. FAYAZ AHMAD SOFI AND OTHERS — High Court of J&K and Ladakh (2026-02-27)
M/S WANI INFRATECH PRIVATE LIMITED v. UNION OF INDIA AND ANR. (HOME AFFAIRS) — High Court of J&K and Ladakh (2026-01-30)
RIYAZ AHMAD DAR v. FAYAZ AHMAD GANIE AND ANR. — High Court of J&K and Ladakh (2025-12-26)
ABID HUSSAIN KAPRA v. ASHIQ HUSSAIN DAR — High Court of J&K and Ladakh (2025-12-19)
UNION TERRITORY OF J AND K AND ANR. v. M/S GULATI METALS AND ALLOYS AND ANR. — High Court of J&K and Ladakh (2025-12-19)