SANJEEV KUMAR, . SANJAY PARIHAR

1,156 recorded High Court judgment(s) · 2025–2026

Courts

High Court of J&K and Ladakh

1156

Disposed Off	521
Dismised	235
Dismissed	198
Disposed Off as Withdrawn	67
DISMISSED FOR NON PROSECUTION	63
Dismissed as Infractuous	29
Dismissed for Non Prosecution	20
Dismissed as Withdrawn	18

RIYAZ AHMAD HAJAM AND ANR. v. UNION TERRITORY THROUGH POLICE STATION URI (HOME DEPARTMENT) — High Court of J&K and Ladakh (2026-05-30)
J AND K ROAD TRANSPORT CORPORATION v. UNION TERRITORY OF J AND K AND ORS. (LABOUR DEPARTMENT) — High Court of J&K and Ladakh (2026-05-30)
NASEER UL ISLAM BHAT v. THE JAMMU AND KASHMIR BANK LIMITED AND ORS. — High Court of J&K and Ladakh (2026-05-30)
HOTEL MOUNT VIEW, SONMARG TH.ITS DIRECTORS v. UNION TERRITORY OF J AND K (STATE TAXES DEPTT) AND ANOTHER — High Court of J&K and Ladakh (2026-05-30)
UNION TERRITORY OF J AND K AND ORS. (HOUSING AND URBAN DEVELOPMENT) v. MOHAMMAD SHAFI YATOO AND ORS. — High Court of J&K and Ladakh (2026-05-30)
STATE OF J AND K AND OTHERS v. GHULAM MOHAMMAD TANTRAY — High Court of J&K and Ladakh (2026-05-30)
TAIZEEM QAYOOM v. UNIVERSITY OF KASHMIR AND OTHERS — High Court of J&K and Ladakh (2026-05-21)
UNION TERRITORY OF J AND K AND OTHERS (REVENUE DEPARTMENT) v. KHALID JEHANGIR BHAT ND OTHERS — High Court of J&K and Ladakh (2026-05-21)
STATE OF J AND K (HOME) v. ABDUL AZIZ BHAT AND OTHERS (302, 148,149 RPC) — High Court of J&K and Ladakh (2026-05-21)
PIR MOHAMMAD ISHAQ v. UNIVERSITY OF KASHMIR AND OTHERS — High Court of J&K and Ladakh (2026-05-21)