SANJEEV KUMAR, . SANJAY DHAR

36 recorded High Court judgment(s) · 2021–2024

Courts

Disposal nature

Recent judgments

• STATE TH.SHO.POLICE STATION,KALAKOTE v. PAWAN KUMAR — High Court of J&K and Ladakh (2024-10-18)
• M/S GUPTA FILLING STATION v. U.O.I.TH.MIN.OF PETROLEUM AND ORS. — High Court of J&K and Ladakh (2024-10-18)
• BACHAN LAL AND ANOTHER v. UNION OF INDIA TH ITS SECRETARY MINISTRY OF DEFENCE NEW DELHI AND OTHERS — High Court of J&K and Ladakh (2024-10-18)
• UNION TERRITORY OF JAMMU AND KASHMIR TH SECRETARY FS AND CA DEPTT AND OTHERS v. TEJ RAM AND OTHERS — High Court of J&K and Ladakh (2024-10-09)
• NIZAM UD DIN DAR v. ORIENTAL INSURANCE CO LTD DIVISIONAL OFFICE I JAMMU TH S K BHAGAT — High Court of J&K and Ladakh (2024-10-09)
• VED PARKASH AND ANR. v. STATE TH.REVENUE DEPTT.AND ORS. — High Court of J&K and Ladakh (2024-10-09)
• U T OF J AND K TH COMMISSIONER SECRETARY GAD AND ANOTHER v. PRITHVI RAJ SHARMA — High Court of J&K and Ladakh (2024-10-09)
• HIMALAYAN MODEL ACADEMY DOMAIL UDHAMPUR TH RAKESH KUMAR AND OTHERS v. UNION TERRITORY OF JAMMU AND KASHMIR TH SECRETARY SCHOOL EDUCATION DEPTT AND OTHERS — High Court of J&K and Ladakh (2024-10-09)
• PRESS CORE COUNCIL THROUGH INDU BHUSHAN BALI v. UNION OF INDIA THROUGH SECRETARY MINISTRY OF HOME AFFAIRS AND OTHERS — High Court of J&K and Ladakh (2024-10-09)
• KULDEEP RAJ v. STATE OF J AND K THROUG ITS SECRETARY — High Court of J&K and Ladakh (2024-10-09)