SANJEEV KUMAR, . RAJNESH OSWAL

82 recorded High Court judgment(s) · 2019–2021

Courts

High Court of J&K and Ladakh

STATE OF J AND K AND ORS. (INDUSTRIES AND COMMERCE DEPARTMENT) v. KHURSHEED AHMAD MIR AND ORS. — High Court of J&K and Ladakh (2021-11-11)
SHAZIA RASHID v. STATE OF J AND K AND ORS. (EDUCATION DEPARTMENT) — High Court of J&K and Ladakh (2021-07-15)
ABDUL AHAD LONE v. UNION TERRITORY OF J AND K AND ORS. (ANIMAL AND SHEEP HUSBANDRY DEPARTMENT) — High Court of J&K and Ladakh (2021-07-15)
STATE THROUGH POLICE STATION KULGAM (HOME DEPARTMENT) v. ABDUL GANI BHAT AND ORS. — High Court of J&K and Ladakh (2021-03-03)
STATE OF JK AND OTHERS. (ANIMAL HUSBANDR v. ALTAF AHMAD CHOPAN AND OTHERS — High Court of J&K and Ladakh (2021-01-29)
STATE OF JANDK AND ORS (ANIMAL HUSBANDRY v. ABDUL AHAD LONE — High Court of J&K and Ladakh (2021-01-29)
STATE OF J AND K AND ORS (ANIMAL AND SHEEP HUSBANDRY DEPARTMENT) v. MOHAMMAD QASIM GANIE AND ORS — High Court of J&K and Ladakh (2021-01-29)
STATE OF JK AND ORS (SHEEP HUSBANDARY)ANIMAL AND SHEEP HUSBANDRY(State Government) v. WAHEED AHMAD BHAT AND ORS. — High Court of J&K and Ladakh (2021-01-29)
STATE OF JAMMU AND KASHMIR AND ANR. v. ZUBAIR AHMAD BANIA AND ORS — High Court of J&K and Ladakh (2021-01-29)
STATE OF JAMMU KASHMIR AND ORS v. KHURSHEED AHMAD PARRAY AND ORS — High Court of J&K and Ladakh (2021-01-29)