SANJEEV KUMAR, . RAJESH SEKHRI

77 recorded High Court judgment(s) · 2023–2025

Courts

High Court of J&K and Ladakh

Disposed Off	39
Dismised	28
Disposed Off as Withdrawn	8
DISMISSED FOR NON PROSECUTION	2

UNION TERRITORY OF J AND K RURAL DEVELOPMENT(State Government) v. UMAR ALI WANI AND ORS. — High Court of J&K and Ladakh (2025-09-26)
UNION TERRITORY OF J AND K AND ORS. (FOREST DEPARTMENT) v. DR SHABNAM ANDRABI AND ORS. — High Court of J&K and Ladakh (2025-09-26)
IMRAN NAZIR MALIK AND ANR. v. UNION TERRITORY OF J AND K AND ANR. (INDUSTRIES AND COMMERCE DEPARTMENT) (term) — High Court of J&K and Ladakh (2024-12-17)
NISHA MUSHARAF AND ORS. v. STATE OF J AND K AND ANR. (INDUSTRIES AND COMMERCE DEPARTMENT) — High Court of J&K and Ladakh (2024-12-17)
SAJAD AHMAD MIR AND ORS v. UT OF J AND K (SCHOOL EDUCATION/BOPEE) AND ORS — High Court of J&K and Ladakh (2024-12-17)
DR. YASMEEN JAN v. STATE OF JANDK AND OTHERS — High Court of J&K and Ladakh (2024-12-13)
DR. BILAL AHMAD AND ANR. v. STATE OF JANDK AND OTHERS — High Court of J&K and Ladakh (2024-12-13)
DR. YASMEEN JAN v. STATE OF JANDK AND OTHERS — High Court of J&K and Ladakh (2024-12-13)
AB. MAJID SOFI v. STATE OF JANDK AND OTHERS — High Court of J&K and Ladakh (2024-12-13)
SYED SIBTUL HASSAN v. STATE OF JK AND ORS ( HEALTH ) — High Court of J&K and Ladakh (2024-12-13)