SANJEEV KUMAR, . RAJESH SEKHRI

155 recorded High Court judgment(s) · 2022–2025

Courts

High Court of J&K and Ladakh

155

Disposed Off	72
Dismissed	58
Dismissed as Withdrawn	13
Dismissed for Non Prosecution	7
Dismissed as Infractuous	5

STATE v. ARVIND VERMA — High Court of J&K and Ladakh (2025-11-28)
ARVIND VERMA AND ANR. v. STATE TH.S.H.O.POLICE STATION KATRA — High Court of J&K and Ladakh (2025-11-28)
HIRA LAL PANDIT v. U T OF J AND K TH CHIEF SECRETARY AND OTHERS — High Court of J&K and Ladakh (2025-05-16)
SUKHDEV SINGH v. CENTRAL ADMINISTRATIVE TRIBUNAL AND ORS — High Court of J&K and Ladakh (2024-10-09)
JOGINDER SINGH AND ANR. v. CENTRAL ADMINISTRATIVE TRIBUNAL AND ORS. — High Court of J&K and Ladakh (2024-10-09)
UFLEX LIMITED UNIT - I TH VARUN KUMAR SHARMA SIDCO INDUSTRIAL COMPLEX BARI BRAHMANA SAMBA v. UNION TERRITORY OF JAMMU AND KASHMIR TH FINANCIAL COMMISSIONER FINANCE DEPTT AND OTHERS — High Court of J&K and Ladakh (2024-10-09)
SUBASH CHANDER v. CENTRAL ADMINISTRATIVE TRIBUNAL AND ORS — High Court of J&K and Ladakh (2024-10-09)
ULTIMATE FLEXIPACK LIMITED TH RAVINDRA ADHIKARI SIDCO INDUSTRIAL COMPLEX BARI BRAHMANA SAMBA v. UNION TERRITORY OF JAMMU AND KASHMIR TH FINANCIAL COMMISSIONER FINANCE DEPTT AND OTHERS — High Court of J&K and Ladakh (2024-10-09)
NARINDER KUMAR v. CENTRAL ADMINISTRATIVE TRIBUNAL AND ORS. — High Court of J&K and Ladakh (2024-10-09)
RAMESH KUMAR RAINA AND ANR. v. CENTRAL ADMINISTRATIVE TRIBUNAL AND ORS. — High Court of J&K and Ladakh (2024-10-09)